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[Cites 0, Cited by 0] [Section 6] [Entire Act]

British India - Subsection

Section 6(3) in British India Corporation Limited (Acquisition of Shares) Act, 1981

(3)Any person authorised by the commissioner to exercise any of the powers exercisable by the commissioner may exercise those powers in the same manner and with the same effect as if they have been conferred on that person directly by this Act, and not by way of authorization .