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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(xxi) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(xxi)"Person connected with a University or a College" means an employee of the University or a College or a member of any authority or body of the University or of the management of the College.