Himachal Pradesh High Court
Tulsi Prakash vs . State Of H.P. & Others A/W on 18 October, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Tulsi Prakash vs. State of H.P. & others a/w connected matters.
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CWP No.4973 of 2022 a/w CWP Nos. 5022, 5023, 5025, 5229, 5452, 5453, 5458 of 2022 and CWP No. 7087 of 2022.
18.10.2022. Present: Mr. Vinay Sharma, Advocate, for the petitioner(s) in CWP Nos. 4973, 5022, 5023, 5025, 5229 and 7087 of 2022.
Mr. Naresh K. Sharma, Advocate vice Mr. Pankaj Thakur, Advocate, for the petitioner(s) in CWP Nos. 5452, 5453 and 5458 of 2022.
Mr.Ashok Sharma, Advocate General with Mr.Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. Bhupinder Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.
Mr. Mukul Sood, Advocate, for respondent Nos. 2 and 3 in all the cases.
Mr. Arvind Sharma, Advocate, for respondent Nos. 4 and 5 in all the cases.
CWP Nos. 5025 and 5453 of 2022.
Delinked.
CMP No. 14545 of 2022 in CWP No. 4973 of 2022.
Notice. Mr. Arvind Sharma, Advocate, appears and waives service of notice on behalf of non-applicant/respondent Nos. 4 and 5. He prays for and is granted a week's time to file reply. List on 01.11.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 18th October, 2022.
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