Allahabad High Court
Red Rose Senior Secondary ... vs The State Of U.P.,Thru.The ... on 4 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- MISC. BENCH No. - 5623 of 2009 Petitioner :- Red Rose Senior Secondary School,Rajajipuram,Lucknow, Respondent :- The State Of U.P.,Thru.The Secretary,CooperatiVes, Petitioner Counsel :- P.N.DwiVedi,Shiwa Kant Tiwari Respondent Counsel :- C.S.C.,R.K.Chaudhary Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia J. Sri R. K. Chaudhary, learned counsel for respondent is not present. List in next week.
Order Date :- 4.1.2010 psd