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Allahabad High Court

Red Rose Senior Secondary ... vs The State Of U.P.,Thru.The ... on 4 January, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27
Case :- MISC. BENCH No. - 5623 of 2009

Petitioner :- Red Rose Senior Secondary School,Rajajipuram,Lucknow,
Respondent :- The State Of U.P.,Thru.The Secretary,CooperatiVes,
Petitioner Counsel :- P.N.DwiVedi,Shiwa Kant Tiwari

Respondent Counsel :- C.S.C.,R.K.Chaudhary

Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia J. Sri R. K. Chaudhary, learned counsel for respondent is not present. List in next week.

Order Date :- 4.1.2010 psd