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State of Uttar Pradesh - Section

Section 1 in The U.P. State Government Servants Confirmation Rules, 1991

1. Short title, commencement and application.

(1)These rules may be called the Uttar Pradesh State Government Servants Confirmation Rules, 1991.
(2)They shall come into force with effect from the date of publication in the Official Gazette.
(3)They shall apply to all persons holding a civil post in connection with the affairs of Uttar Pradesh and who are under the rule making control of the Governor under the proviso to Article 309 of the Constitution.