Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 596 in Punjab Jail Manual, 1996 596. Ticket to be posted on door of occupied cell. - Whenever a cell is occupied by any prisoner a ticket (Form No. 88) showing particulars of the prisoners confined therein shall be posted on the exterior of the cell-yard door.
