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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Assam - Subsection

Section 22(2)(c) in Assam Non-Government Educational Institutions (Regulation of Fees) Act, 2018

(c)the other factors under which the Fee Regulatory Committee shall determine the fees leviable by the non-government educational institution under clause (X) of sub-section (1) of section 11;