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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(3) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993

(3)The person appointed to the post of Inspector shall have to successfully complete the basic training course at the Indian Institute of Legal Metrology, established by the Central Government under Section 76 of the Standards Act before he is considered for confirmation Jo the Post.