Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 55 in M.P. Industrial Disputes Rules, 1957 55. Meetings. (1)The Committee may meet as often as necessary but not less often than once in three months (a quarter).(2)The Committee shall at its first meeting regulate its own procedure.
