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[Cites 0, Cited by 0] [Section 340] [Entire Act]

State of West Bengal - Subsection

Section 340(d) in West Bengal Municipal Act, 1993

(d)wash any animal or any cooking utensils or wool, skins or other foul or offensive substance or deposit any offensive or deleterious matter in any place set apart as aforesaid for bathing purpose or washing clothes; or