Gujarat High Court
Balubhai Lakhabhai Wagh vs State Of Gujarat on 11 August, 2021
Author: A. S. Supehia
Bench: A.S. Supehia
C/SCA/7754/2019 ORDER DATED: 11/08/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 7754 of 2019
With
CIVIL APPLICATION (FOR DIRECTION) NO. 1 of 2019
In R/SPECIAL CIVIL APPLICATION NO. 7754 of 2019
With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 7754 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 7755 of 2019
With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 7755 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 7756 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 7757 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 7758 of 2019
With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 7758 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 9840 of 2019
With
CIVIL APPLICATION (FOR DIRECTION) NO. 1 of 2019
In R/SPECIAL CIVIL APPLICATION NO. 9840 of 2019
With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9840 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 9841 of 2019
With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9841 of 2019
With
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 2 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9841 of 2019
With
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 3 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9841 of 2019
With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 4 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9841 of 2019
Page 1 of 5
Downloaded on : Sun Oct 10 12:01:04 IST 2021
C/SCA/7754/2019 ORDER DATED: 11/08/2021
With
R/SPECIAL CIVIL APPLICATION NO. 9842 of 2019
With
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9842 of 2019
With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9842 of 2019
With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 3 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9842 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 9843 of 2019
With
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9843 of 2019
With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9843 of 2019
With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 3 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9843 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 9844 of 2019
With
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9844 of 2019
With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9844 of 2019
With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 3 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9844 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 9845 of 2019
With
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9845 of 2019
With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9845 of 2019
With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 3 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9845 of 2019
With
Page 2 of 5
Downloaded on : Sun Oct 10 12:01:04 IST 2021
C/SCA/7754/2019 ORDER DATED: 11/08/2021
R/SPECIAL CIVIL APPLICATION NO. 9846 of 2019
With
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9846 of 2019
With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9846 of 2019
With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 3 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9846 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 9847 of 2019
With
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9847 of 2019
With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9847 of 2019
With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 3 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9847 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 9848 of 2019
With
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9848 of 2019
With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9848 of 2019
With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 3 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9848 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 9850 of 2019
With
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9850 of 2019
With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9850 of 2019
With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 3 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9850 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 9851 of 2019
Page 3 of 5
Downloaded on : Sun Oct 10 12:01:04 IST 2021
C/SCA/7754/2019 ORDER DATED: 11/08/2021
With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9851 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 9852 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 9853 of 2019
With
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9853 of 2019
With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9853 of 2019
With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 3 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9853 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 9854 of 2019
With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9854 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 9855 of 2019
With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9855 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 9856 of 2019
With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9856 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 9857 of 2019
With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9857 of 2019
With
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 2 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 9857 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 18916 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 18917 of 2019
With
Page 4 of 5
Downloaded on : Sun Oct 10 12:01:04 IST 2021
C/SCA/7754/2019 ORDER DATED: 11/08/2021
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 18917 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 18918 of 2019
With
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 18918 of 2019
==========================================================
BHIMBHAI MERAMANBHAI NANDANIYA
Versus
STATE OF GUJARAT
==========================================================
Appearance:
MR N V TRIVEDI(6227) for the Petitioner(s) No. 1
MR SAHIL TRIVEDI, AGP for the Respondent(s) No. 1,2
================================================================
CORAM: HONOURABLE MR. JUSTICE A.S. SUPEHIA
Date : 11/08/2021
COMMON ORAL ORDER
The respondents are hereby directed to file individual affidavits in each of petition petition giving specific details of the service of all the petitioners with regard to their dates of appointment, grant of higher payscales, appearance in the examinations, if any, holding the examinations, if any etc. Such details shall be provided in the form of affidavits so that the Court can deal with the same accordingly.
Such affidavits shall be filed on or before the next date of hearing.
The matters are kept on 22.09.2021.
Registry to place a copy of this order in each of the connected matters.
Sd/-
(A. S. SUPEHIA, J) NVMEWADA Page 5 of 5 Downloaded on : Sun Oct 10 12:01:04 IST 2021