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State of Odisha - Section

Section 116A in The Board's Excise Rules, 1965

116A. [ [Inserted vide Boards Notification No. 376 dated 19.1.1968.]

The passes prescribed under Part VII of orders issued under Sub-section (1) of Section 12 of the B. & O. Excise Act, 1915 as published in the Government of Orissa Notification No. 4975 O.R. Dated the 24th July, 1965 in the Extraordinary Orissa Gazette No. 1776, dated the 7th August, 1965 for -
(i)the export from Orissa; and
(ii)the transport in Orissa to a Customs House, Customs bonded warehouse or land customs station of foreign liquor and spirit of the kind specified in Column (i) of the table below shall be granted on payment of fee at the rate specified in the corresponding entry in Column (ii) of the said table :
Table
Sl. No. Column I Column II
  Kind of liquor Rate per bulk litre
(1) (2) (3)
(i) Ale, beer, porter, cider and other tormented liquors 0.25
(ii) [ [Substituted by BOR Notification No. 2887-Ex. dated, 12.4.2004.] Export fee on India Made  
  Foreign Liquor Re. 1 per L.P.L:]
(iii) [ [Substituted by BOR Notification No. 2867-Ex. dated 31.3.2003, O.G.E. No. 740/20.5.2003.] The import of Beer into the State of Orissa shall bepermitted only on payment of import fee of Rs. 5.00 (Rupeesfive) per Bulk litre before grant of pass for such importirrespective of any strength.]
(iv) [ [Substituted vide O.G.E.No. 782 dated 5.5.2007.] (i) The import fee on India Made Foreign Liquor shall be Rs.19 (Rupees nineteen) per L.P.L.
(ii) The import fee on beer shall be Rs. 9 (Rupees nine) per B.L.]
(v) [ [Substituted by BOR Notification No. 2692-Ex. dated, 30.3.2002.] The import/Export fee on Denatured spirit Rs.[4] [Substituted vide O.G.E. No. 837 dated 24.5.2005.]per bulk litre]
(vi) [ [Substituted O.G.E.No. 776 dated 5.5.2007.] (i) Import fee on Rectified spirit/ENA Rs. 4.00 per B.L.
(ii) Export fee on Rectified Spirit/ENA Rs. 3.00 per B.L.
(iii) Transport fee on Rectified spirit/ENA for preparation ofI.M.F.L. or C.S. Rs. 3.00 per B.L.
(iv) Transport fee on Rectified Spirit/ENA for purposes other thanpreparation of I.M.F.L. or C.S. Rs. 4.50 per B.L.
(v) Import, export and Transport fee of Denatured Spirit/Methanol Rs. 4.00 per B.L.
(vi) Import fee on ethanol/power spirit for blending in petrol Rs. 2.00 per B.L.]