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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(3)(a) in The Maharashtra Medical Council Rules, 1967

(a)if the elector has failed to write his full name and make his signature on the larger cover in which the smaller cover containing the [ballot paper] [Substituted by G. N. 2.8.1975.] is kept;