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[Cites 0, Cited by 0] [Section 175] [Entire Act]

State of West Bengal - Subsection

Section 175(2) in West Bengal Co-operative Societies Rules, 2011

(2)Any document or record filed by a party may, on application, be returned to the party after the disposal of the appeal, if any, or after the expiry of the period of limitation for preferring appeal if no appeal has been preferred.