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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(8) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

(8)The institution shall not be closed down or down graded without at least one full academic year's notice being given to the Government in the Agriculture Department. Such notice shall contain (i) the reasons of the intended closure or down grading and (ii) the list of assets held by it.