Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(4)(h) in Sikkim Fisheries Act, 1980

(h)regulate export of fish or specified species of fish outside any area or areas and also prescribe the rate for sale of fish in any market of the State;