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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Himachal Pradesh - Subsection

Section 39(2)(vii) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(vii)make registration for weighmen and hamals for weighing and transporting of goods in respect of transactions held in the market yards or sub-yards;