Section 16(3)(a) in Daman and Diu Value Added Tax Regulation, 2005

[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

(a)who was registered under the Daman and Diu Sales Tax Act, 1964 (4 of 1964), at the time of the commencement of this Regulation;

Legal Document View