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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(i) in Industrial Disputes (Appellate Tribunal) Act, 1950

(i)from the date of the publication of the award or decision, where such publication is provided for by the law under which that award or decision is made, or