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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(d) in The Rajasthan Tax on Luxuries (in Hotels and Lodging Houses) Act, 1990

(d)"concessional rate" in relation to a luxury provided in a hotel, means a rate lower than the normal rate fixed for such luxury by the hotelier or lower than fixed by any Government. authority or under any law for the time being in force;