Section 65 in The U.P. Habitual Offenders' Restriction Rules, 1957
65.
No person shall indulge in the proselytisation or religious activities of a nature which are likely to cause friction between various settlers or hurt the feelings of any group or settlers but non-sectarian moral preaching which may be conductive to the spiritual uplift of the settlers, and the holding of religious functions like Kirtan, Ramayan recitals and Milad Sharif, may be permitted.
