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[Cites 0, Cited by 0] [Section 165(1)] [Section 165] [Entire Act]

State of Madhya Pradesh - Subsection

Section 165(1)(vi) in The M.P. Irrigation Rules, 1974

(vi)causes animals or vehicles to pass on or across any of the works, banks or channels of any canal after such passage has been prohibited by a canal officer; or