Section 3(k) in The Bihar Excise (Settlement of Licences for retail sale of Country/Spiced country liquor) Rules, 2004

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State of Bihar - Subsection

Section 3(k) in The Bihar Excise (Settlement of Licences for retail sale of Country/Spiced country liquor) Rules, 2004

(k)'Highest bidder' means the person who offers maximum bidding money through bid or tender;

(I)'Licensing Authority' means the Collector of the District;