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State of Rajasthan - Section

Section 9 in Rajasthan Legislative Assembly Members (Travelling & Daily Allowances) Rules, 1964

9. Admissibility of travelling allowance and Daily allowance on postponement or adjournment of session or meeting.

- All cases regarding admissibility of a travelling allowance to a member who arrives at the place where a session or a meeting of a Committee is held, without knowledge of the postponement of the session or the meeting of the Committee, including cases of such members as arrive after the session or meeting of a Committee is adjourned suddenly shall be determined by the Speaker having regard to the circumstances of each case.