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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Maharashtra - Subsection

Section 76(a) in The Maharashtra Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2005

(a)Return at the allowable rate as per Regulation 76.1.1 above, applied on the amount of equity capital at the commencement of the financial year; plus