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[Cites 0, Cited by 0] [Section 208C] [Entire Act]

State of Uttar Pradesh - Subsection

Section 208C(6) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(6)The forms of remission certificates in Z.A. Form 89 shall be kept in bound volumes in the custody of the Assistant Collector himself and before a remission certificate is issued entries in the counterfoils shall be completed and signed by the Assistant Collector.