Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(7)] [Section 34] [Entire Act] State of Gujarat - Subsection Section 34(7)(d) in The Gujarat Value Added Tax Act, 2003 (d)has employed such method of accounting which does not enable the Commissioner to assess the tax due from him, or