Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in Aligarh Muslim University Act, 1920

(2)It shall come into force on such [date] [This Act was brought into force from the 1st September, 1920, see Gazette of India, 1920, Pt.I, p. 2213] as the Central Government may, by notification in the Official Gazette, appoint.