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[Cites 0, Cited by 0] [Section 6A] [Entire Act]

State of Maharashtra - Subsection

Section 6A(2) in The Shivraj Fine Art Litho Works (Acquisition And Transfer Of Undertaking) Act, 1984

(2)On and with effect from such date as the State Government may, by notification in the Official Gazette, direct, the State Government shall take over from the Corporation, the management of the undertaking for management by itself as the owner thereof.