Himachal Pradesh High Court
Unknown vs Hp State Cooperative Bank Ltd. V. State ... on 10 January, 2025
Author: Sandeep Sharma
Bench: Sandeep Sharma
HP State cooperative Bank Ltd. v. State of Himachal Pradesh and Ors.
CWP No. 4588 of 2023 10.1.2025 Present: Mr. Sunil Mohan Goel, Senior Advocate with Mr. Paras Dhaulta, Advocate, for the petitioner. Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General with Mr. Ravi Chauhan, Deputy Advocate General, for the State. Mr. Sative Chauhan, Advocate, for respondents No.3 and 4.
An application for setting-aside ex-parte order filed by respondents No.3 and 4 is lying under objections. Learned counsel appearing for respondents No.3 and 4 undertakes to remove the objections and re-file the same within four weeks.
List after four weeks.
January 10, 2025 (Sandeep Sharma),
manjit Judge