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State of Assam - Section

Section 11 in Gauhati University Travelling Allowance Rules, 1966

11.

Travelling allowance and mileage allowance for journey by railway shall be admissible to the various grades of employees as hereunder :
(i)Vice-Chancellor : 1-½ of Air conditioned or 1st Class
(ii)Senior grade : 1-½ of 1st Class
(iii)First grade : 1-½ of 1st Class
(iv)Second grade : 1-½ of 2nd Class
(v)Third grade : 1-½ of 2nd Class
(vi)Fourth grade : 1-½ of 3rd Class
Provided that lecturers of the University Departments and Principals and teachers of affiliated colleges shall be granted 1-½ of 1st Class fare.