Gauhati High Court
Dr. Madhumita Kalita And 4 Ors vs The State Of Assam And 10 Ors on 6 January, 2020
Author: Ajai Lamba
Bench: Ajai Lamba, Soumitra Saikia
Page No.# 1/5
GAHC010220642019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA 254/2019
1:DR. MADHUMITA KALITA AND 4 ORS.
D/O- LATE SONESWAR KALITA, R/O- MADHAB DEVPUR, H/NO. 64, P.O.
REHABARI, GUWAHATI- 781008.
2: DR. MANSUR HILAL
S/O- LT. SHMSUL ALAM MAZUMDAR
MAZUMDER BARI RANGIRKHARI P.O.- SILCHAR ASSAM.
3: DR. MRINALINI DAS
D/O- LT. DR. ANANTA MOHAN W/O- SRI NRIPEN DAS A1-NR COMPLEX
RATNAGIRI PATH BAMUNIMAIDAN GHY- 21.
4: DR. DILIP KUMAR TALUKDAR
S/O- LT. GOBINDA TALUKDAR R/O VILL. and P.O.- DEKHALA VIA
BIJOYNAGAR DIST.- KAMRUP M ASSAM.
5: DR. INDRANI GOGOI
W/O- SRI KEVYA KANTA GOGOI
BAIRAGIMATH DIBRUGARH- 3 ASSAM
VERSUS
1:THE STATE OF ASSAM AND 10 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
HIGHER EDUCATION TECHICAL DEPARTMENT, DISPUR, GUWAHATI-
781006.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
EDUCATION DEPARTMENT DISPUR GUWAHATI- 781006.
3:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM HIGHER
EDUCATION TECHNICAL DEPARTMENT DISPUR GUWAHATI- 781006.
4:THE DIRECTOR TECHNICAL EDUCATION ASSAM-CUM-MEMBER
DEPARTMENTAL PROMOTION COMMITTEE KAHILIPARA GUWAHATI-
781019 ASSAM.
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5:SRI RATAN KUMAR GHOSH
PRESENTLY WORKING AS HEAD OF DEPARTMENT CIVIL ENGINEERING
DEPARTMENT-CUM-IN/CHARGE PRINCIPAL BONGAIGAON POLYTECHNIC
BONGAIGAON ASSAM S/O- LATE KHITISH CHANDRA GHOSH R/O-
OPPOSITE DC'S RESIDENCE NORTH BONGAIGAON CHAPAGURI ROAD
BONGAIGAON DIST.- BONGAIGAON ASSAM PIN- 783380.
6:MANJUL SARMA
PRESENTLY WORKING AS HEAD OF DEPARTMENT MECHANICAL
ENGINEERING DEPARTMENT-CUM-IN/CHARGE PRINCIPAL NOWGONG
POLYTECHNIC NAGAON ASSAM S/O- LATE DHARMESWAR SARMA R/O-
AMOLAPATTY KOLONGPAR J. EXTENSION ROAD P.O. AND DIST.-
NAGAON ASSAM PIN- 782001.
7:ROIS UDDIN AHMED
PRESENTLY WORKING AS HEAD OF DEPTT. ELECTRICAL ENGINEERING
DEPTT. ASSAM ENGINEERING INSTITUTE CHANDMARI GHY- 3 S/O- LT.
ALALUDDIN SHEIKH R/O- QUARTERN NO. 39 ASSAM ENGINEERING
INSTITUTE CHANDMARI GHY- 3 DIST.- KAMRUP ASSAM.
8:KULENDRA CHANDRA BORO
PRESENTLY WORKING AS HEAD OF DEPTT. ELECTRICAL ENGINEERING
DEPTT. NOWGONG POLYTECHNIC NAGAON ASSAM S/O- LT.
BANGSHIDHAR BORO R/O- QUARTER NO. 2 NOWGONG POLYTECHNIC
NAGAON DIST.- NAGAON ASSAM PIN- 782001.
9:DR. NAZRUL HOQUE
S/O- LT. KUTUBUDDIN AHMED
R/O- F.A. AHMED NAGAR SIXMILE HOUSE NO. 31 GHY- 22.
10:DR. GURU PRASAD KHATANIAR
C/O- THE DIRECTOR TECHNICAL EDUCAITON ASSAM-CUM-MEMBER
SECY. DEPERTMENTAL PROMOTION COMMITTEE KAHILIPARA
GHY- 19 ASSAM.
11:DR. HITESH TAHBILDAR
C/O- THE DIRECTOR TECHNICAL EDUCATION ASSAM-CUM-MEMBER
SECY. DEPARTMENTAL PROMOTION COMMITTEE KAHILIPARA GHY- 19
ASSAM
For the Appellants : Mr. K.N. Choudhury, Senior Advocate.
Mr. R.M. Deka, Advocate.
For the Respondents : Mr. K. Gogoi, Standing Counsel, Technical Education.
Mr. D. Das, Senior Advocate,
Mr. P.K. Deka, Advocate for respondent Nos.5, 6, 7 & 8.
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Linked Case : I.A.(Civil) 3322/2019
1:RATAN KUMAR GHOSH AND 3 ORS
PRESENTLY WORKING AS HEAD OF DEPARTMENT CIVIL ENGINEERING
DEPTT. BONGAIGAON POLYTECHNIC BONGAIGAON ASSAM S/O LATE
KHITISH CH. GHOSH R/O OPPOSITE DC'S RESIDENCE NORTH
BONGAIGAON CHAPAGURI ROAD BONGAIGAON DIST. BONGAIGAON
ASSAM PIN 783380
2: MAJUL SARMA
PRESENTLY WORKING AS HEAD OF DEPTT. MECHANICAL ENGINEERING
DEPTT. NOWGONG POLYTECHNIC NAGAON ASSAM S/O LATE
DHARMESWAR SARMA R/O AMOLAPATTY KOLONGPAR J.B. EXTENSION
ROAD P.O. NAGAON DIST. NAGAON ASSAM PIN 782001
3: ROIS UDDIN AHMED
PRESENTLY WORKING AS HEAD OF DEPTT. ELECTRICAL ENGINEERING
DEPTT. ASSAM ENGINEERING INSTITUTE CHANDMARI GUWAHATI-3
S/O LATE ALALUDDIN SHEIKH R/O QUARTER NO. 39 ASSAMENGINEERING
INSTITUTE CHANDMARI GUWAHATI-3 DIST. KAMRUP ASSAM.
4: KULENDRA CH. BORO
PRESENTLY WORKING AS HEAD OF DEPTT. ELECTRICAL ENGINEERING
DEPTT. NOWGONG POLYTECHNIC NAGAON ASSAM S/O LATE
BANGSHIDHAR BORO R/O QUARTER NO 2 NOWGONG POLYTECHNIC
NAGAON DIST. NAGAON ASSAM PIN 782001
VERSUS
1:THE STATE OF ASSAM AND 11 ORS.
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM HIGHER EDUCATION (TECHNICAL) DEPTT. DISPUR GUWAHATI 6
2:THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
EDUCATION DEPTT. DISPUR GUWAHATI-6
3:THE DEPUTY SECY. TO THE GOVT. OF ASSAM
HIGHER EDUCATION (TECHNICAL) DEPTT. DISPUR GUWAHATI 6
4:THE DIRECTOR
TECHNICAL EDUCATION ASSAM CUM MEMBER SECY.
DEPTT. PROMOTION COMMITTEE KAHILIPARA GUWAHATI-19 ASSAM.
5:DR. (MS) MADHUMITA KALITA
D/O LATE SONESWAR KALITA
C/O LATE S. KALITA MADHABDEVPUR HOUSE NO. 64 P.O. REHABARI
GUWAHATI 781008
6:DR. MANSUR HILAL MAZUMDAR
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S/O LATE SHAMSUL ALAM MAZUMDAR
MAZUMDERBARI RANGIRKHARI P.O. SILCHAR ASSAM.
7:MRINALINI DAS
D/O LATE DR. ANANTA MOHAN
W/O SRI NRIPEN DAS A1-NR COMPLEX RATNAGIRI PATH
BAMUNIMAIDAN GUWAHATI 21
8:DR. DILIP KUMAR TALUKDAR
S/O LATE GOBINDA TALUKDAR
R/O VILL. AND P.O. DEKHALA VIA BIJOYNAGAR
DIST. KAMRUP (M) ASSAM.
9:DR. INDRANI GOGOI
W/O SRI KEVYA KANTA GOGOI
BAIRAGIMATH DIBRUGARH-3 ASSAM.
10:DR. NAZRUL HOQUE
S/O LATE KUTUBUDDIN AHMED
F.A. AHMED NAGAR SIXMILE HOUSE NO. 31 GUWAHATI-22
11:DR. GURU PRASAD KHATANIAR
S/O THE DIRECTOR
TECHNICAL EDUCATION ASSAM CUM MEMBER SECY. DEPARTMENTAL
PROMOTION COMMITTEE KAHILIPARA GUWAHATI-19 ASSAM.
12:DR. HITESH TAHBILDAR
C/O THE DIRECTOR
TECHNICAL EDUCATION ASSAM CUM MEMBER SECY. DEPARTMENTAL
PROMOTION COMMITTEE KAHILIPARA GUWAHATI-19 ASSAM.
Advocate for the Petitioner : MR D DAS
Advocate for the Respondent : SC HIGHER EDU
-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA
HON'BLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
Date : 06-01-2020 (Ajai Lamba, C.J.) Learned counsel for respondent Nos.5 to 8 states that even the said respondents have preferred a writ appeal, which, however, has not been listed. The listing serial number is 14348/2019.
Page No.# 5/5 Let the said case be listed along with this case on 5th February, 2020.
JUDGE CHIEF JUSTICE Comparing Assistant