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Gauhati High Court

Dr. Madhumita Kalita And 4 Ors vs The State Of Assam And 10 Ors on 6 January, 2020

Author: Ajai Lamba

Bench: Ajai Lamba, Soumitra Saikia

                                                                     Page No.# 1/5

GAHC010220642019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WA 254/2019
         1:DR. MADHUMITA KALITA AND 4 ORS.
         D/O- LATE SONESWAR KALITA, R/O- MADHAB DEVPUR, H/NO. 64, P.O.
         REHABARI, GUWAHATI- 781008.

         2: DR. MANSUR HILAL
         S/O- LT. SHMSUL ALAM MAZUMDAR
         MAZUMDER BARI RANGIRKHARI P.O.- SILCHAR ASSAM.

         3: DR. MRINALINI DAS
         D/O- LT. DR. ANANTA MOHAN W/O- SRI NRIPEN DAS A1-NR COMPLEX
         RATNAGIRI PATH BAMUNIMAIDAN GHY- 21.

         4: DR. DILIP KUMAR TALUKDAR
         S/O- LT. GOBINDA TALUKDAR R/O VILL. and P.O.- DEKHALA VIA
         BIJOYNAGAR DIST.- KAMRUP M ASSAM.

         5: DR. INDRANI GOGOI
         W/O- SRI KEVYA KANTA GOGOI
         BAIRAGIMATH DIBRUGARH- 3 ASSAM

                   VERSUS

         1:THE STATE OF ASSAM AND 10 ORS.
         REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
         HIGHER EDUCATION TECHICAL DEPARTMENT, DISPUR, GUWAHATI-
         781006.

         2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
         EDUCATION DEPARTMENT DISPUR GUWAHATI- 781006.

         3:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM HIGHER
         EDUCATION TECHNICAL DEPARTMENT DISPUR GUWAHATI- 781006.

         4:THE DIRECTOR TECHNICAL EDUCATION ASSAM-CUM-MEMBER
         DEPARTMENTAL PROMOTION COMMITTEE KAHILIPARA GUWAHATI-
         781019 ASSAM.
                                                                                 Page No.# 2/5


       5:SRI RATAN KUMAR GHOSH
       PRESENTLY WORKING AS HEAD OF DEPARTMENT CIVIL ENGINEERING
       DEPARTMENT-CUM-IN/CHARGE PRINCIPAL BONGAIGAON POLYTECHNIC
       BONGAIGAON ASSAM S/O- LATE KHITISH CHANDRA GHOSH R/O-
       OPPOSITE DC'S RESIDENCE NORTH BONGAIGAON CHAPAGURI ROAD
       BONGAIGAON DIST.- BONGAIGAON ASSAM PIN- 783380.

       6:MANJUL SARMA
       PRESENTLY WORKING AS HEAD OF DEPARTMENT MECHANICAL
       ENGINEERING DEPARTMENT-CUM-IN/CHARGE PRINCIPAL NOWGONG
       POLYTECHNIC NAGAON ASSAM S/O- LATE DHARMESWAR SARMA R/O-
       AMOLAPATTY KOLONGPAR J. EXTENSION ROAD P.O. AND DIST.-
       NAGAON ASSAM PIN- 782001.

       7:ROIS UDDIN AHMED
       PRESENTLY WORKING AS HEAD OF DEPTT. ELECTRICAL ENGINEERING
       DEPTT. ASSAM ENGINEERING INSTITUTE CHANDMARI GHY- 3 S/O- LT.
       ALALUDDIN SHEIKH R/O- QUARTERN NO. 39 ASSAM ENGINEERING
       INSTITUTE CHANDMARI GHY- 3 DIST.- KAMRUP ASSAM.

       8:KULENDRA CHANDRA BORO
       PRESENTLY WORKING AS HEAD OF DEPTT. ELECTRICAL ENGINEERING
       DEPTT. NOWGONG POLYTECHNIC NAGAON ASSAM S/O- LT.
       BANGSHIDHAR BORO R/O- QUARTER NO. 2 NOWGONG POLYTECHNIC
       NAGAON DIST.- NAGAON ASSAM PIN- 782001.

       9:DR. NAZRUL HOQUE
       S/O- LT. KUTUBUDDIN AHMED
       R/O- F.A. AHMED NAGAR SIXMILE HOUSE NO. 31 GHY- 22.

       10:DR. GURU PRASAD KHATANIAR
       C/O- THE DIRECTOR TECHNICAL EDUCAITON ASSAM-CUM-MEMBER
       SECY. DEPERTMENTAL PROMOTION COMMITTEE KAHILIPARA
       GHY- 19 ASSAM.

       11:DR. HITESH TAHBILDAR
       C/O- THE DIRECTOR TECHNICAL EDUCATION ASSAM-CUM-MEMBER
       SECY. DEPARTMENTAL PROMOTION COMMITTEE KAHILIPARA GHY- 19
       ASSAM


For the Appellants    : Mr. K.N. Choudhury, Senior Advocate.
                        Mr. R.M. Deka, Advocate.

For the Respondents : Mr. K. Gogoi, Standing Counsel, Technical Education.
                      Mr. D. Das, Senior Advocate,
                      Mr. P.K. Deka, Advocate for respondent Nos.5, 6, 7 & 8.
                                                         Page No.# 3/5

Linked Case : I.A.(Civil) 3322/2019

1:RATAN KUMAR GHOSH AND 3 ORS
PRESENTLY WORKING AS HEAD OF DEPARTMENT CIVIL ENGINEERING
DEPTT. BONGAIGAON POLYTECHNIC BONGAIGAON ASSAM S/O LATE
KHITISH CH. GHOSH R/O OPPOSITE DC'S RESIDENCE NORTH
BONGAIGAON CHAPAGURI ROAD BONGAIGAON DIST. BONGAIGAON
ASSAM PIN 783380

2: MAJUL SARMA
PRESENTLY WORKING AS HEAD OF DEPTT. MECHANICAL ENGINEERING
DEPTT. NOWGONG POLYTECHNIC NAGAON ASSAM S/O LATE
DHARMESWAR SARMA R/O AMOLAPATTY KOLONGPAR J.B. EXTENSION
ROAD P.O. NAGAON DIST. NAGAON ASSAM PIN 782001

3: ROIS UDDIN AHMED
PRESENTLY WORKING AS HEAD OF DEPTT. ELECTRICAL ENGINEERING
DEPTT. ASSAM ENGINEERING INSTITUTE CHANDMARI GUWAHATI-3
S/O LATE ALALUDDIN SHEIKH R/O QUARTER NO. 39 ASSAMENGINEERING
INSTITUTE CHANDMARI GUWAHATI-3 DIST. KAMRUP ASSAM.

4: KULENDRA CH. BORO
PRESENTLY WORKING AS HEAD OF DEPTT. ELECTRICAL ENGINEERING
DEPTT. NOWGONG POLYTECHNIC NAGAON ASSAM S/O LATE
BANGSHIDHAR BORO R/O QUARTER NO 2 NOWGONG POLYTECHNIC
NAGAON DIST. NAGAON ASSAM PIN 782001

            VERSUS

1:THE STATE OF ASSAM AND 11 ORS.
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM HIGHER EDUCATION (TECHNICAL) DEPTT. DISPUR GUWAHATI 6

2:THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
EDUCATION DEPTT. DISPUR GUWAHATI-6

3:THE DEPUTY SECY. TO THE GOVT. OF ASSAM
HIGHER EDUCATION (TECHNICAL) DEPTT. DISPUR GUWAHATI 6

4:THE DIRECTOR
TECHNICAL EDUCATION ASSAM CUM MEMBER SECY.
DEPTT. PROMOTION COMMITTEE KAHILIPARA GUWAHATI-19 ASSAM.

5:DR. (MS) MADHUMITA KALITA
D/O LATE SONESWAR KALITA
C/O LATE S. KALITA MADHABDEVPUR HOUSE NO. 64 P.O. REHABARI
GUWAHATI 781008

6:DR. MANSUR HILAL MAZUMDAR
                                                                           Page No.# 4/5

            S/O LATE SHAMSUL ALAM MAZUMDAR
            MAZUMDERBARI RANGIRKHARI P.O. SILCHAR ASSAM.

            7:MRINALINI DAS
            D/O LATE DR. ANANTA MOHAN
            W/O SRI NRIPEN DAS A1-NR COMPLEX RATNAGIRI PATH
            BAMUNIMAIDAN GUWAHATI 21

            8:DR. DILIP KUMAR TALUKDAR
            S/O LATE GOBINDA TALUKDAR
            R/O VILL. AND P.O. DEKHALA VIA BIJOYNAGAR
            DIST. KAMRUP (M) ASSAM.

            9:DR. INDRANI GOGOI
            W/O SRI KEVYA KANTA GOGOI
            BAIRAGIMATH DIBRUGARH-3 ASSAM.

            10:DR. NAZRUL HOQUE
            S/O LATE KUTUBUDDIN AHMED
            F.A. AHMED NAGAR SIXMILE HOUSE NO. 31 GUWAHATI-22

            11:DR. GURU PRASAD KHATANIAR
            S/O THE DIRECTOR
            TECHNICAL EDUCATION ASSAM CUM MEMBER SECY. DEPARTMENTAL
            PROMOTION COMMITTEE KAHILIPARA GUWAHATI-19 ASSAM.

            12:DR. HITESH TAHBILDAR
            C/O THE DIRECTOR
            TECHNICAL EDUCATION ASSAM CUM MEMBER SECY. DEPARTMENTAL
            PROMOTION COMMITTEE KAHILIPARA GUWAHATI-19 ASSAM.

            Advocate for the Petitioner : MR D DAS
            Advocate for the Respondent : SC HIGHER EDU


                                 -BEFORE-
                     HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA
                       HON'BLE MR. JUSTICE SOUMITRA SAIKIA

                                          ORDER

Date : 06-01-2020 (Ajai Lamba, C.J.) Learned counsel for respondent Nos.5 to 8 states that even the said respondents have preferred a writ appeal, which, however, has not been listed. The listing serial number is 14348/2019.

Page No.# 5/5 Let the said case be listed along with this case on 5th February, 2020.

            JUDGE                                 CHIEF JUSTICE




Comparing Assistant