Allahabad High Court
Bharat Prasad 922 (Fafo)2009 vs U.P.Rajya Sadak Parivahan Nigam ... on 28 January, 2020
Author: Jaspreet Singh
Bench: Jaspreet Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 6 Case :- CROSS OBJECTION No. - 22 of 2009 Objector :- Bharat Prasad 922 (Fafo)2009 Respondent :- U.P.Rajya Sadak Parivahan Nigam Thorugh Its R.M. And Ors. Counsel for Objector :- Shakeel Ahmad Ansari,Rajesh Trivedi Counsel for Respondent :- Inderjeet Singh Chaddha,Ips.Chaddha Hon'ble Jaspreet Singh,J.
Allowed vide order of date passed in F.A.F.O. No.922 of 2009 on separate-sheets.
Order Date :- 28.1.2020 Rakesh/-