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Bengal Presidency - Section

Section 684A in Police Regulations, Bengal , 1943

684A. Long hair and beard not permitted.

- Officers and men shall always be neat and clean in person and dress both in and out of uniform. Their hair shall always be closely cut. Those who shave shall always be clean-shaved. Moustaches may be worn though beards are shaved. Sikhs and Punjabi Muslims who are in the habit of growing long hair and beards are permitted to do so.N.B. - This rule applies to all branches of the Police.