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State of Rajasthan - Section

Section 10 in The Rajasthan Urban Improvement Trust (Use of Vehicles) Rules, 1967

10. Precautions in respect of consumption of petrol.

(1)The petrol or powerine tanks of vehicles should be fitted with locks and the keys thereof should be kept in the possession of a responsible officer who should be present when petrol or powerine is put into the tank, the log book should be examined and signed by a responsible officer once a month, when the balance should be struck showing the total fuel consumed for the month. The Officer should satisfy himself that the consumption is reasonable. A report of the above shall be made at least once a month by such officer to the Controlling Officer.
(2)The registered number of the vehicles should be painted clearly.