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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(vi) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(vi)to organise and make provision, for laboratories, libraries, agricultural research stations, museums, agricultural farms including breeding farms, poultry farms, fish farms and the like, agricultural workshops and such other equipments as the Vishwa Vidyalaya may consider it necessary to organise and provide for in the field of agriculture and allied science;