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[Cites 0, Cited by 0] [Section 149(1)] [Section 149] [Entire Act]

NCT Delhi - Subsection

Section 149(1)(ii) in The Delhi Land Reforms Rules, 1954

(ii)where such amount exceeds 200 rupees but does not exceed 1,000 rupees, 2 rupees for the first 200 rupees and at the rate of 8 annas per every 100 rupees or portion of 100 rupees;