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State of Himachal Pradesh - Section

Section 4 in Himachal Pradesh Co-Operative Societies Rules, 1971

4. Documents accompanying the form of Application for Registration.

- The application for registration shall be in the form prescribed in the schedule and accompanied by three copies of by-laws and such other documents as may be prescribed by the Registrar from time to time. Such copies of bye-laws shall bear the signatures of not less than two of the applicants duly authorised by the members of the proposed Co-operative Society.