Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Assam - Subsection

Section 91(3) in Assam Co-Operative Societies Act, 2007

(3)No person shall be guilty of an offence under sub-section (1) or sub-section (2) where the untrue statement or omission -
(a)was not known to him, and
(b)after exercising reasonable diligence fact could not have been known to him.