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[Cites 0, Cited by 0] [Section 92AA(2)] [Section 92AA] [Entire Act]

State of Tamilnadu - Subsection

Section 92AA(2)(a) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(a)the number of such votes recorded separately in respect of each candidate in Part-II of Form 23;