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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(b) in The Bombay City Land Revenue Assessment Rules, 1989

(b)In the case of an award, if the valuation of plot as unbuilt plots has been separately estimated, then the valuation of the plot so estimated shall be taken to be the sale price of the plot as unbuilt plot;