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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(1) in The Gujarat State Famine Relief Fund Act, 1958

(1)the securities (including cash balances, if any) mentioned in [Section 4 A] [These words, figure and letter were substituted for the word and figure 'section 4' by the Gujarat Adaptation of Laws (State and Concurrent Subjects) Order, 1960.];