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Delhi High Court - Orders

Shashi Kiran vs Siddharth International Public School ... on 11 October, 2023

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~48
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         W.P.(C) 12991/2022
                                     SHASHI KIRAN                                 ..... Petitioner
                                                      Through: Mr.Anuj Aggarwal and Ms.Shreya
                                                               Kukreti, Advocates
                                                      versus

                                     SIDDHARTH INTERNATIONAL PUBLIC SCHOOL & ORS.
                                                                              ..... Respondents
                                                  Through: Mr.___, Advocate (appearance not
                                                           given) for R-1
                                                           Mr.Abdullah,     Advocate        for
                                                           Mr.Naushad      Ahmed         Khan,
                                                           Advocates
                                                           Mr.Sujeet Kumar Mishra, Mr.Panakaj
                                                           Blawan and Mr.Utkarsh, Advocate
                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER

% 11.10.2023 Learned counsel appearing on behalf of the respondent Nos. 1, 2 and 3 prayed for and are granted six weeks' time to file their respective counter affidavits. The rejoinders, thereto, if any, be filed within two weeks thereafter.

List before the Registrar on 10th January, 2024 for completion of pleadings.

CHANDRA DHARI SINGH, J OCTOBER 11, 2023 SV/ DS Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2023 at 13:55:08