Delhi High Court - Orders
Shashi Kiran vs Siddharth International Public School ... on 11 October, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12991/2022
SHASHI KIRAN ..... Petitioner
Through: Mr.Anuj Aggarwal and Ms.Shreya
Kukreti, Advocates
versus
SIDDHARTH INTERNATIONAL PUBLIC SCHOOL & ORS.
..... Respondents
Through: Mr.___, Advocate (appearance not
given) for R-1
Mr.Abdullah, Advocate for
Mr.Naushad Ahmed Khan,
Advocates
Mr.Sujeet Kumar Mishra, Mr.Panakaj
Blawan and Mr.Utkarsh, Advocate
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 11.10.2023 Learned counsel appearing on behalf of the respondent Nos. 1, 2 and 3 prayed for and are granted six weeks' time to file their respective counter affidavits. The rejoinders, thereto, if any, be filed within two weeks thereafter.
List before the Registrar on 10th January, 2024 for completion of pleadings.
CHANDRA DHARI SINGH, J OCTOBER 11, 2023 SV/ DS Click here to check corrigendum, if any This is a digitally signed order.
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