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Delhi High Court - Orders

Central Board Of Trustee vs M/S Premier Color Cartoon (P) Ltd And Anr on 22 August, 2024

                                    $~51
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 2289/2017
                                                CENTRAL BOARD OF TRUSTEE                                                              .....Petitioner
                                                                                      Through:                 Appearance not given

                                                                                      versus

                                                M/S PREMIER COLOR CARTOON (P) LTD AND ANR
                                                                                            .....Respondents
                                                              Through: Mr. Vineet Tayal, Adv.

                                                CORAM:
                                                HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                                                                      ORDER

% 22.08.2024

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TARA VITASTA GANJU, J AUGUST 22, 2024/tp Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/08/2024 at 21:18:06