Delhi High Court - Orders
Central Board Of Trustee vs M/S Premier Color Cartoon (P) Ltd And Anr on 22 August, 2024
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2289/2017
CENTRAL BOARD OF TRUSTEE .....Petitioner
Through: Appearance not given
versus
M/S PREMIER COLOR CARTOON (P) LTD AND ANR
.....Respondents
Through: Mr. Vineet Tayal, Adv.
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 22.08.2024
1. It is already 5:00 pm. No time left.
2. List on 13.12.2024.
TARA VITASTA GANJU, J AUGUST 22, 2024/tp Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/08/2024 at 21:18:06