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[Cites 0, Cited by 0] [Section 4A(1)] [Section 4A] [Entire Act]

Bengal Presidency - Subsection

Section 4A(1)(o) in The Calcutta Suburban Police Act, 1866

(o)to regulate resort to public bathing, washing and landing places, to prevent overcrowding thereat and in public ferryboats, and, to the best of his ability, to prevent the infraction of any rule or order lawfully made for observance by the public at any such place or any such boat;