Rajasthan High Court - Jaipur
Poshank Kumar Gupta Son Of Jagdeesh ... vs Director, Ibps on 14 September, 2020
Author: Satish Kumar Sharma
Bench: Satish Kumar Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 10174/2020
Poshank Kumar Gupta Son Of Jagdeesh Prasad Gupta
----Petitioner
Versus
Director, Ibps
----Respondent
For Petitioner(s) : None
For Respondent(s) :
HON'BLE MR. JUSTICE SATISH KUMAR SHARMA Order 14/09/2020 Learned counsel for the petitioner could not be connected through Video Conferencing.
In case the petitioner fails to appear on the next date, the matter will be proceeded further in his absence.
List the matter after two weeks.
(SATISH KUMAR SHARMA),J FAHEEM AHMAD /72 (Downloaded on 14/09/2020 at 09:56:10 PM) Powered by TCPDF (www.tcpdf.org)