(iii)[ "Bombay area" means the area comprising the State of Maharashtra, Gujarat and Madhya Pradesh and ] [ Substituted by G.S.R. 867, dated 28.6.1961.][the Union territories of Goa, Daman and Diu, and Dadra and Nagar Haveli] [ Substituted by G.S.R. 45, dated 18.12.1965.];
