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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2) in The Orissa Self-Help Co-operatives Act, 2001

(2)"article of association" means the regulations of a Co-operative framed by the general body of that Co-operative, in accordance with this Act, for the management of its affairs;