Section 2(f) in The Parel Investments and Trading Private Limited and Domestic Gas Private Limited (Taking Over of Management) Act, 1979
(f)"thetwo companies" means –(i)Parel Investments andTrading Private Limited, a company within the meaning of the Companies Act,1956 (1 of 1956), having its registered office at 53/57, Lakshmi InsuranceBuildings, Sir Phirozshah Mehta Road, Bombay–1;(ii)Domestic Gas PrivateLimited, a company within the meaning of the Companies Act, 1956 (1 of 1956),having its registered office at 3464, RashtrapathiRoad, Secunderabad.
