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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Madhya Pradesh - Subsection

Section 16(2)(iii) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(iii)in any area falling within the area of transmission or supply, of the licensee of such area :